Ashok Govind Dharmadhikari And ... vs Smt. Suman Suresh Dharmadhikari ...
2023 Latest Caselaw 2469 Bom

                                                                   1 of 2       35-wp-1648-23



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION

                               CIVIL WRIT PETITION NO. 1648 OF 2023
                                                  Ashok Vs. Smt. Suman



                     Office Notes, Office               Court's or Judge's Orders
                     Memoranda of Coram,
                     appearances, Court's
                     orders or directions
                     and Registrar's orders


                                 Mr. Vinayak Kumbhar i/b. Ashwini                        N.
                                 Bandiwadekar for Petitioners.
                                 Mr. Sandeep Koregave for Respondent No.3.
                                                   __________

                                            CORAM          : SARANG V. KOTWAL, J.

DATED : 14 MARCH 2023

P. C. :

1. Learned counsel for the Respondent No.3

has relied on the Judgment of the Hon'ble

Supreme Court in the case of Suresh Kumar

Bansal Vs. Krishna Bansal and another reported in

AIR 2010 Supreme Court 344.

2. Learned counsel for the Petitioners seeks

time to respond to this submission.

Digitally

3. Therefore, today I am adjourning the matter signed by VINOD VINOD BHASKAR BHASKAR GOKHALE GOKHALE Date: Gokhale 2023.03.16 14:31:05 +0530 2 of 2 35-wp-1648-23

till 04/07/2023.

4. In the meantime, the Trial Court is requested

not to proceed with the suit.

(SARANG V. KOTWAL, J.)