Naina Deepak Kamani vs Janson Engineering And Trading ...
2023 Latest Caselaw 2351 Bom

                                                                     Board Sr.No.:-16

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 3080 OF 2021
                           In
                   SUITS 2429 OF 1997

 Naina Deepak Kamani                          ....PETITIONER
            V/S
 Janson Engineering And Trading Pvt Ltd And....RESPONDENT

Ors. And Atul Vijay Madan

WITH COURT RECEIVER REPORT NO. 114 OF 2022 In SUITS 2429 OF 1997

Naina Deepak Kamani ....PETITIONER V/S Janson Engineering And Trading Pvt Ltd And....RESPONDENT Ors.

Nimay Dave a/w Jehangir Jeejeebhoy & Umangi Shah i/b M/s. Bachubhai Munim & Co for applicant/Plaintiff Gauraj Shah a/w Pranav Monani i/b Kanga & Co for Defendant no. 6 (a), (b) & 8 Yohana Ghogari a/w Mustafa Shabbir Shamim i/b Shamim & Co for Defendant no. 7(a) to 7(d) Chetan Kapadia, Sr. Advocate a/w Sidharth V. Joshi i/b Siddharth V. Joshi for Third Party Respondent E. B. Sivakumar, 1st Assistant to Court Receiver is present

Page 1/2

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 10th March, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 2/2