Stanley Jhon Sam Sundaram ... vs The State Of Maharashtra
2023 Latest Caselaw 2308 Bom

                                                                              Board Sr.No.:-45

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 319 OF 1999

 Ayub Khan Farman Shah And Others                      ....APPELLANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

WITH CR. APPEAL NO. 410 OF 1999

Stanley Jhon Sam Sundaram Nelippan ....APPELLANT V/S The State Of Maharashtra . ....RESPONDENT

Ms. Akshata Desai i/by Mr. Nitin Sejpal Adv. for Appellant in both Apeals Mr. S. R. Agarkar, APP for the State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 9th March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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