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Vivek Buddhinath Mishra vs The State Of Maharashtra
2023 Latest Caselaw 2306 Bom

Citation : 2023 Latest Caselaw 2306 Bom
Judgement Date : 9 March, 2023

Bombay High Court
Vivek Buddhinath Mishra vs The State Of Maharashtra on 9 March, 2023
Bench: A.S. Gadkari, Prakash Deu Naik
                        Osk                                                        224-APEAL-643-2016.odt



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                             CRIMINAL APPELLATE JURISDICTION

                                             CRIMINAL APPEAL NO. 643 OF 2016

                        Vivek Buddhinath Mishra                                  ... Appellant
                              V/s.
                        The State of Maharashtra                                 ... Respondent


                        Ms.Pooja N. Sejpal i/b. Mr.Nitin Sejpal for Appellant.
                        Ms.G.P. Mulekar, A.P.P. for Respondent-State.


                                                              CORAM : A. S. GADKARI AND
                                                                      PRAKASH D. NAIK, JJ.

DATE : 9th March 2023.

P.C. :

. Closed for Judgment.

[ PRAKASH D. NAIK, J. ] [ A.S. GADKARI, J. ]

Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date: 2023.03.10 11:50:08 +0530

 
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