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Union Of India Thru. General ... vs Mr. Chandrakant Sakharam Joshi
2023 Latest Caselaw 2211 Bom

Citation : 2023 Latest Caselaw 2211 Bom
Judgement Date : 6 March, 2023

Bombay High Court
Union Of India Thru. General ... vs Mr. Chandrakant Sakharam Joshi on 6 March, 2023
Bench: Sandeep V. Marne
                                                                              Board Sr.No.:-59

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10048 OF 2011

 Union Of India Thru. General Manager And Ors.....PETITIONER
            V/S
 Mr. Chandrakant Sakharam Joshi            ....RESPONDENT

Mr. A. A. Garge, SR. P. C. for Petitioner Mr. Kunal Kumbhat for Respondent

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 6th March, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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