Chitra W/O Abhijit Gaikwad vs State Of Maharashtra And Anr
2023 Latest Caselaw 2157 Bom

                               bipin prithiani
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                                                                                           36-wp-6748.21.doc

BIPIN
DHARMENDER
             Digitally signed by BIPIN
             DHARMENDER
             PRITHIANI
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             Date: 2023.03.04 14:33:15
PRITHIANI    +0530
                                              CRIMINAL APPELLATE JURISDICTION

                                             CRIMINAL WRIT PETITION NO. 6748 OF 2021

                               Chitra w/o Abhijit Gaikwad                           ...    Petitioner
                                     Versus
                               The State of Maharashtra & Anr.                      ...    Respondents
                                                              ******
                               Mr. Lokesh Zade for the Petitioner.
                               Mrs. Geeta Mulekar, APP for the Respondent-State.
                                                              ******
                                                                CORAM: NITIN W. SAMBRE AND
                                                                       R. N. LADDHA, JJ.

                                                                DATE      : 3rd MARCH, 2023

                               P.C. :-

                               .         In view of judgment of acquittal, copy of which is taken on

record, the petition has rendered infructuous.

2. Petition is disposed of accordingly.

[R. N. LADDHA, J.] [NITIN W. SAMBRE, J.]