Vishal Avinash Mane @ Gotya Latur vs The State Of Maharashtra
2023 Latest Caselaw 2103 Bom

Citation : 2023 Latest Caselaw 2103 Bom
Judgement Date : 2 March, 2023

Bombay High Court

Vishal Avinash Mane @ Gotya Latur vs The State Of Maharashtra on 2 March, 2023

Bench: N. R. Borkar

                                                                            Board Sr.No.:-909

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2917 OF 2021

 Vishal Avinash Mane @ Gotya Latur                      ....APPLICANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

Mr. Aniket Nikam i/by Mr. Vivek Arote for Applicant Mr. A. A. Palkar, APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 2nd March, 2023 P.C. :