Mogra Seva Sahakari Society Ltd., ... vs Additional Commissioner And ...
2023 Latest Caselaw 2069 Bom

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           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH, NAGPUR

                   1. WRIT PETITION NO.1297 OF 2023

Petitioners        :   1) Dhotra Seva Sahakari Society Ltd.
                          Regd. No.1053 through its President,
                          Parikshit Virendra Jagtap,
                          Age - 30, Occu : Agriculturist,
                          R/o. Jawala, Post Jawala, Tq. Chandur Rly,
                          Dist. Amravati.

                       2) Dhotra Seva Sahakari Society Ltd.
                          Regd. No.1053 through its Secretary,
                          Ashish Ramesh Wagh,
                          Age - 29, Occu : Agriculturist,
                          R/o. Dhotra, Tq. Chandur Rly, Dist. Amravati.
                           - Versus -
Respondents        :   1) Additional Commissioner & Special Registrar,

Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

2. WRIT PETITION NO.1296 OF 2023

Petitioners : 1) Mogra Seva Sahakari Society Ltd.

Regd. No.1066 through its President, Sau. Mamta Nitin Koparkar, Age - 37, Occu : Household,

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R/o. Titwa (Mogra), Post Jawala, Tq. Chandur Rly, Dist. Amravati.

2) Mogra Seva Sahakari Society Ltd. Regd. No.1066 through its Secretary, Ashish Ramesh Wagh, Age - 29, Occu : Agriculturist, R/o. Titwa (Mogra), Post Jawala, Tq. Chandur Rly, Dist. Amravati.

- Versus -

Respondents : 1) Additional Commissioner & Special Registrar, Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

3. WRIT PETITION NO.1298 OF 2023

Petitioners : 1) Malkhed Seva Sahakari Society Ltd.

Regd. No.1295 through its President, Prabhakar Shankarrao Ikhar, Age - 62, Occu : Agriculturist, R/o. Malkhed, Post Malkhed, Tq. Chandur Rly, Dist. Amravati.

2) Malkhed Seva Sahakari Society Ltd. Regd. No.1295 through its Secretary, Pramod Devidas Raut, Age - 50, Occu : Agriculturist, R/o. Malkhed, Post Malkhed, Tq. Chandur Rly, Dist. Amravati.

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                           - Versus -
Respondents        :   1) Additional Commissioner & Special Registrar,

Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

4. WRIT PETITION NO.1299 OF 2023

Petitioners : 1) Savanga Vithoba Seva Sahakari Society Ltd., Regd. No.474 through its President, Vishal Prabhakar Hole, Age - 37, Occu : Agriculturist, R/o. Savanga Vithoba, Post Malkhed, Tq. Chandur Rly, Dist. Amravati.

2) Savanga Vithoba Seva Sahakari Society Ltd., Regd. No.474 through its Secretary, Pramod Devidas Raut, Age - 50, Occu : Agriculturist, R/o. Savanga Vithoba, Post Malkhed, Tq. Chandur Rly, Dist. Amravati.

- Versus -

Respondents : 1) Additional Commissioner & Special Registrar, Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

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3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

5. WRIT PETITION NO.1300 OF 2023

Petitioners : 1) Amdori Seva Sahakari Society Ltd., Regd. No.986 through its President, Sachin @ Shashikant Rameshwar Taywade, Age - 47, Occu : Agriculturist, R/o. Amdori, Post Jalka Jagtap, Tq. Chandur Rly, Dist. Amravati.

2) Amdori Seva Sahakari Society Ltd., Regd. No.986 through its Secretary, Akash Prakash Asole, Age - 27, Occu : Agriculturist, R/o. Amdori, Post Jalka Jagtap, Tq. Chandur Rly, Dist. Amravati.

- Versus -

Respondents : 1) Additional Commissioner & Special Registrar, Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

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6. WRIT PETITION NO.1301 OF 2023

Petitioners : 1) Tembhurni Seva Sahakari Society Ltd., Regd. No.626 through its President, Raosaheb Harinayan Shelke, Age - 66, Occu : Agriculturist, R/o. Tembhurni, Post Amla, Tq. Chandur Rly, Dist. Amravati.

2) Tembhurni Seva Sahakari Society Ltd., Regd. No.626 through its Secretary, Pramod Devidas Raut, Age - 50, Occu : Agriculturist, R/o. Tembhurni, Post Amla, Tq. Chandur Rly, Dist. Amravati.

- Versus -

Respondents : 1) Additional Commissioner & Special Registrar, Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

7. WRIT PETITION NO.1302 OF 2023

Petitioners : 1) Jalka Jagtap Seva Sahakari Society Ltd., Regd. No.652 through its President, Pradip Ramraoji Jagtap, Age - 65, Occu : Agriculturist, R/o. Jalka Jagtap, Tq. Chandur Rly, Dist.Amravati.

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2) Jalka Jagtap Seva Sahakari Society Ltd., Regd. No.652 through its Secretary, Akash Prakash Asole, Age - 27, Occu : Agriculturist, R/o. Jalka Jagtap, Tq. Chandur Rly, Dist.Amravati.

- Versus -

Respondents : 1) Additional Commissioner & Special Registrar, Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

8. WRIT PETITION NO.1303 OF 2023

Petitioners : 1) Dahigaon Dhawade Seva Sahakari Society Ltd., Regd. No.482 through its President, Pramod Manikrao Manjare, Age - 51, Occu : Agriculturist, R/o. Dahigaon Dhawade, Post Kavtha, Tq. Chandur Rly, Dist. Amravati.

2) Dahigaon Dhawade Seva Sahakari Society Ltd., Regd. No.482 through its Secretary, Pramod Devidas Raut, Age - 50, Occu : Agriculturist, R/o. Dahigaon Dhawade, Post Kavtha, Tq. Chandur Rly, Dist. Amravati.

- Versus -

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Respondents             :   1) Additional Commissioner & Special Registrar,

Co-operative Society, Maharashtra State, Pune, (Maharashtra)

2) District Deputy Registrar, Co-operative Society, Amravati, Tq. Dist. Amravati.

3) Assistant Registrar, Co-operative Society, Chandur Rly, Tq. Chandur Rly, Dist. Amravati.

4) Kishor Babarao Kadu, Age - 50, Occu. Agriculturist, R/o Kavtha Kadu, Tq. Chandur Rly, Dist. Amravati.

=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-===========- Mr. C.S. Kaptan, Senior Advocate a/w Mr. H.S. Chauhan, Advocate for the Petitioners. Mr. A.S. Fulzele, Additional Government Pleader for Respondent Nos.1 to 3. Mr. Alok Daga, Advocate for Respondent No.4. =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-===========-

CORAM : SUNIL B. SHUKRE AND M.W. CHANDWANI, JJ.

DATE : 2nd MARCH, 2023.

ORAL JUDGMENT : (Per Sunil B. Shukre, J.)

Writ Petition Nos.1296, 1298, 1299, 1300, 1301, 1302 and 1303 of

2023 are not on Board. At the request of the learned Counsel for the

petitioners, they are taken on Board through production.

02] Heard Mr. C.S. Kaptan, learned Senior Counsel along with Mr. H.S.

Chauhan, learned Counsel for the petitioners, Mr. A.S. Fulzele, learned

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Additional Government Pleader for respondent Nos.1 to 3, who appears by

waiving notice and Mr. Alok Daga, learned Counsel for respondent No.4, who

also appears by waiving notice.

03] Rule. Rule made returnable forthwith. Heard finally by consent of

the learned Counsel appearing for the parties.

04] We are of the view that these petitions can be disposed of by

granting limited relief as has been done in one of the similar matters and

accordingly, we direct that if any adverse action is taken or any adverse order

is passed in furtherance of the impugned 'show cause notice' dated

24/02/2023, the same shall be kept in abeyance and shall not be given effect

to for a period of two weeks from the date of communication of the order.

05] All the petitions are disposed of. Rule is made absolute in the above

terms with no order as to costs.

(M.W. Chandwani, J.) (Sunil B. Shukre, J.) *sandesh

Signed by:SANDESH DAULATRAO WAGHMARE Private Secretary to the Hon'ble Judge Date :04.03.2023 15:07