Mohammad Nawab Mohammad Islam ... vs The Directorate Of Enforcement ...
2023 Latest Caselaw 5745 Bom

                                                                              Board Sr.No.:-35

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3247 OF 2022

 Mohammad Nawab Mohammad Islam Malik @ ....APPLICANT
 Nawab Malik
             V/S
 The Directorate Of Enforcement Through Asst.
                                           ....RESPONDENT

Director And Anr.

Mr. Amit Desai, Sr. Advocate, Mr. Taraq Sayed, Mr. GopalaKrishna Shenoy, Mr. Rohan Dakshini, Kushal Mor, Pooja Kothari, Janak Garde, Deepa Shetty, Tejas Popat i/by Rashmikant and Partners, Advocates for the Applicant. Mr. Anil Singh, ASG a/w Aditya Thakkar, Shriram Shirsat a/w Ashish Chavan, Pranav Thackur, Smita Thakur, V. Joshi, Zishan Quazi Advocates for the Enforcement Directorate/Respondent. Mr. S. V. Gavand, APP for the State.

        CORAM :                HON'BLE SMT. JUSTICE ANUJA
                               PRABHUDESSAI J
        DATE :                 16th June, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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