Shoba Govind Nadekar vs Akbarhussain Ashiqhussain ...
2023 Latest Caselaw 5737 Bom

                                                                   54-FA-965-2009.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO. 965 OF 2009

 Asha Govind Nadekar                                 ...APPELLANT

          V/s.

 Akbarhussain Ashiqussain Shaikh                     ...RESPONDENT

                                          WITH
                               FIRST APPEAL NO. 967 OF 2009
                                          WITH
                               FIRST APPEAL NO.966 OF 2009

 Shobha Govind Nadekar                               ...APPELLANT

          V/s.

 Akbarhussain Ashiqussain Shaikh
 And Ors                                             ...RESPONDENT


 Mr. T.J. Mendon, Advocate for the Appellant.
 Mr. Ramesh K. Cheulkar, Advocate for the Respondent No.4 in all
 Appeal.
                                   CORAM      :    ABHAY AHUJA, J.

                                   DATE       :    16th JUNE, 2023
 P.C. :

1. Mr. T.J. Mendon, learned Counsel for the appellant seeks some

time to serve Respondent No.1 and furnish brief propositions and

authorities in support of his case. At his request, list on 21st July, 2023.

KSG 1/2

54-FA-965-2009.doc

2. Learned Counsel for the Respondent No.4 may also circulate

brief propositions and supporting judgments in advance.

                                            (ABHAY AHUJA, J.)




 KSG                                                                   2/2