Citation : 2023 Latest Caselaw 5736 Bom
Judgement Date : 16 June, 2023
54-FA-965-2009.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 965 OF 2009
Asha Govind Nadekar ...APPELLANT
V/s.
Akbarhussain Ashiqussain Shaikh ...RESPONDENT
WITH
FIRST APPEAL NO. 967 OF 2009
WITH
FIRST APPEAL NO.966 OF 2009
Shobha Govind Nadekar ...APPELLANT
V/s.
Akbarhussain Ashiqussain Shaikh
And Ors ...RESPONDENT
Mr. T.J. Mendon, Advocate for the Appellant.
Mr. Ramesh K. Cheulkar, Advocate for the Respondent No.4 in all
Appeal.
CORAM : ABHAY AHUJA, J.
DATE : 16th JUNE, 2023 P.C. :
1. Mr. T.J. Mendon, learned Counsel for the appellant seeks some
time to serve Respondent No.1 and furnish brief propositions and
authorities in support of his case. At his request, list on 21st July, 2023.
KSG 1/2
54-FA-965-2009.doc
2. Learned Counsel for the Respondent No.4 may also circulate
brief propositions and supporting judgments in advance.
(ABHAY AHUJA, J.)
KSG 2/2
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