Ashok Vitthal Aarsale vs The State Of Maharashtra Through ...
2023 Latest Caselaw 5679 Bom

                                                                   948-WP-6400-2023.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                        948 WRIT PETITION NO.6400 OF 2023

                     NAMDEV SOPAN AARSALE
                                VERSUS
 THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
                                   ...
        Advocate for Petitioner : Mr. Mundhe Kartik Dnyanoba
          AGP for Respondents/State: Mrs. M. A. Deshpande
                                   ...
               952 WRIT PETITION NO.6405 OF 2023

                   KERBA TULSHIRAM AARSALE
                                VERSUS
 THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
                                   ...
        Advocate for Petitioner : Mr. Mundhe Kartik Dnyanoba
          AGP for Respondents/State: Mrs. M. A. Deshpande
                                   ...
               957 WRIT PETITION NO.6410 OF 2023

                      DEORAJ MAROTI ARSALE
                                VERSUS
 THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
                                   ...
        Advocate for Petitioner : Mr. Mundhe Kartik Dnyanoba
              AGP for Respondents/State: Mr. P. S. Patil
                                   ...
               972 WRIT PETITION NO.6428 OF 2023

                      PRADIP KERBA AARSALE
                                VERSUS
 THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
                                   ...
        Advocate for Petitioner : Mr. Mundhe Kartik Dnyanoba
            AGP for Respondents/State: Mr. A. S. Shinde
                                   ...
               975 WRIT PETITION NO.6436 OF 2023

                  ASHOK VITTHAL AARSALE
                          VERSUS
 THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS

Sameer                                                                             1/2




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                                                                       948-WP-6400-2023.odt


                                          ...
              Advocate for Petitioner : Mr. Mundhe Kartik Dnyanoba
                   AGP for Respondents/State: Mr. S. B. Patil
                                         ...
                                 CORAM : MANGESH S. PATIL &
                                              S. G. CHAPALGAONKAR, JJ.

DATE : 16.06.2023

PER COURT :

. Heard.

2. The petitioners in all these petitions are impugning a common judgment and order, whereby their tribe claims have been turned down by the respondent no.2 - Schedule Tribe Certificate Verification Committee.

3. Issue notice to the respondents in all petitions, returnable on 28/07/2023. The learned AGP waives notice for the respondents/State.

4. Till the next date, no adverse action shall be initiated on the basis of invalidity.

(S. G. CHAPALGAONKAR, J.)                            (MANGESH S. PATIL, J.)




Sameer                                                                                2/2