Smt. Uma Satish Vairat And Ors vs Smt. Sangita Tanaji Nanavare And ...
2023 Latest Caselaw 5663 Bom

                                                     36. FA 234-20.odt


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO. 234 OF 2020

 Uma Satish Vairat and Ors.                                          ... Appellants
       Vs.
 Sangita Tanaji Namavare and Anr.                                    ... Respondents
                                           -----

Mr. Yogesh Pande for Appellants. Ms. Poonam Mittal for Respondents No. 2.

-----

CORAM: ABHAY AHUJA J.

DATE : 15 JUNE 2023

P.C. :

1. At the request of Mr. Yogesh Pande, learned Counsel for the

Appellants, who seeks some time to furnish judgment to demonstrate that

service to Respondent No. 1, which has been returned un-served is good

service, list on 6 July 2023.

                                                            (ABHAY AHUJA, J.)




      Nikita Gadgil                                                                      1 of 1