Baburao Ishwara Latawade And Anr vs Sharadchandra Gulabchand Shah ...
2023 Latest Caselaw 5660 Bom

2023:BHC-AS:15894


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                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          CIVIL APPELLATE JURISDICTION

                                    INTERIM APPLICATION NO.1698 OF 2022
                                                     IN
                                        FIRST APPEAL NO.1291 OF 2006

                    BABURAO ISHWARA LATAWADE & ANR.                    )...APPLICANTS

                             V/s.

                    SHARADCHANDRA GULABCHAND SHAH                      )
                    AND OTHERS                                         )...RESPONDENTS

                    Mr.N.J.Patil, Advocate for the Applicants / Appellants.
                    Mr.Ajay Raje Nimbalkar a/w. Mr.S.S.Patwardhan, Advocate for the
                    Respondents No.1 and 2.
                    Ms.Urmila K. Sanil, Advocate for Respondent No.3.

                                               CORAM     :     ABHAY AHUJA, J.

                                               DATE      :     15th JUNE 2023

                    P.C. :

1. This is an application seeking expeditious hearing of the

Appeal which was admitted on 16th June 2006. At the joint request

of the learned Counsel for the parties, list for final disposal on 10th

August 2023 at 2.30 p.m.

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2. Learned counsel for the parties are at liberty to circulate

brief propositions and supporting judgments.

3. Interim application stands disposed of.

                                       (ABHAY AHUJA, J.)




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