Ashwin Maganlal Savani vs Himadri Davda
2023 Latest Caselaw 5569 Bom

                                                                                     Board Sr.No.:-25

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION LODGING NO. 9910 OF 2021

        Ashwin Maganlal Savani                                ....PETITIONER
                   V/S
        Himadri Davda                                       ....RESPONDENT

Dr. Abhinay Chandrachud a/w. Ms. Juhi Valia i/b Jayakar and Partners for Applicant.

Mr. Mayur Khandeparkar a/w. Mr. Ativ Patel Mr. Alok Patel i./b Mr. Mahendra Patel and Associates for Respondents.

               CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                                      J
               DATE :                 13th June, 2023
        P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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