Paramount Limited vs M/S Ion Exchange (India) Limited
2023 Latest Caselaw 5493 Bom

                                                                              Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 APPEALS NO. 562 OF 2006
                            In
             ARBITRATION PETITION 356 OF 2005

 Paramount Ltd.                                       ....PETITIONER
            V/S
 Ion Exchange (india) Ltd.                          ....RESPONDENT

WITH CROSS OBJECTION LODGING LODGING NO. 10 OF 2006 In APPEALS 562 OF 2006

Paramount Limited ....PETITIONER V/S M/s Ion Exchange (india) Limited ....RESPONDENT

Mr. Chetan Kapadia, Senior Adv. a/w Mr. Yuvraj Singh, Mr.Deepak Shukla, & Mr. Sarthak Solaskar, i/b Vinod Mistry and Co. For Appellant Dr. V. V. Tulzapurkar, Senior Adv. a/w Mr. Y. V. Divekar, a/w Mr. Rohan Karande, a/w Mr. Pawan Rajpal, i/b M/S. Divekar and Co. Adv. For Respondent.

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 12th June, 2023




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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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