Shri Prakash Narayan Rudrakar vs Shri Nivrutti Raghoba Kale And Ors
2023 Latest Caselaw 5348 Bom

                                                             62-CRA-400-2008.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

               CIVIL REVISION APPLICATION NO.400 OF 2008

 SHRI. PRAKASH NARAYAN RUDRAKAR                        )...APPLICANT

          V/s.

 SHRI. NIVRUTTI RAGHOBA KALE & ORS.                    )...RESPONDENTS

 Mr.V.B.Tapkir, Advocate for the Applicant.
 Ms.Ruchita Kadam h/f. Mr.S.A.Sawant, Advocate for Respondents
 No.1(a) to 1(g).

                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    8th JUNE 2023

 P.C. :

1. At the joint request of learned counsel for the parties, list on

21st June 2023.

2. Parties / counsel are at liberty to circulate brief propositions

and judgments in support thereof.

                                         (ABHAY AHUJA, J.)




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