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Bombay Electric Supply And ... vs Shukhdeo Rameshankar Prasad
2023 Latest Caselaw 5347 Bom

Citation : 2023 Latest Caselaw 5347 Bom
Judgement Date : 8 June, 2023

Bombay High Court
Bombay Electric Supply And ... vs Shukhdeo Rameshankar Prasad on 8 June, 2023
Bench: Abhay Ahuja
                                                        43-fa-232-2022.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                     CIVIL APPELLATE JURISDICTION

                     FIRST APPEAL NO. 232 OF 2022

 Bombay Electric Supply and
 Transport, Mumbai.                               ...APPELLANT

          V/s.

 Shukhdeo Rameshankar Prasad
                                                ...RESPONDENT

                         WITH
          CROSS OBJECTION (S.T.) NO.7408 OF 2022
                           IN
              FIRST APPEAL NO. 232 OF 2022


 Bombay Electric Supply and
 Transport, Mumbai.                  ...CROSS-OBJECTIONER

          V/s.

 Shukhdeo Rameshankar Prasad
                                                ...RESPONDENT


 Mr. Saurabh S. Pakale, with Mr. Bhavesh Wadhwani i/b
 M.V. Kini and Co. Advocate for the Appellant in FA
 No.232/2022 and XOBST No.7408/2022.


 Mr. Amol Gatne i/b Mrs. Swati U. Mehta, Advocate for the
 Respondent .



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::: Uploaded on - 08/06/2023           ::: Downloaded on - 09/06/2023 15:05:13 :::
                                                             43-fa-232-2022.doc


                               CORAM :      ABHAY AHUJA, J.
                               DATE    :    8 JUNE, 2023
 P.C. :


1. At the joint request of learned counsel for the

parties, list on 13th July, 2023 at 2:30 p.m. for final

disposal.

2. Parties/learned Counsel are at liberty to circulate in

advance brief prepositions and judgments in support

thereof.


                                                (ABHAY AHUJA, J.)




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