Mrs. Anu Rahul Dixit And Anr vs M/S. Biroba Container Movers ...
2023 Latest Caselaw 5343 Bom

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                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.59 OF 2023

 Mrs. Anu Rahul Dixit and anr.                     ... Appellants
       Vs.
 M/s Biroba Container Movers and anr.              ... Respondents


 Mr.T.S.Ingale, Advocate for the Appellants.
 Mr.Abhishek Gokhale, Advocate of the Respondent No.1.
 Mr.Akshay Kulkarni i/by Mr. S.S.Diwan, Advocates for the Respondent
 No.2.

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     08 JUNE, 2023.
 P.C. :

1. By order dated 31st January, 2023 record and proceedings were

called for. The record and proceedings has been received.

2. Mr.T.S.Ingale, learned counsel for the Appellant would submit that

all the documents have already been annexed to the memo of appeal and

as such no compilation of documents in necessary.

3. Mr.Ingale, learned counsel for the Appellant is ready to go on with

the matter, however, this court is informed that Mr.Diwan for Respondent

No.2 is not in court today. On his behalf some time is being sought.

  Priya R. Soparkar                                                                    1 of 2



                                           2                   25 fa 59-23-c.doc

4. List the matter on 13th July, 2023 at 2.30 p.m. for final disposal.

5. In the interest of time, the parties/counsel may submit brief

summary of propositions alongwith supporting judgments by the next

date.

                                                     (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                     2 of 2