Citation : 2023 Latest Caselaw 5342 Bom
Judgement Date : 8 June, 2023
1 30 fa 2119-05 with xobst 2186-12-c.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.2119 OF 2005
WITH
CROSS-OBJECTION (ST.) NO.2186 OF 2012
The Tranport Manager,
Thane Municipal Transport. ... Appellant
Vs.
Smt. Reetadevi Sanjay Pandey and ors. ... Respondents
-------
Mr.Mandar V. Limaye, Advocate for the Appellant.
Mr.T.J.Mendon, Advocate for the Respondents.
-------
CORAM : ABHAY AHUJA, J.
DATE : 08 JUNE, 2023. P.C. :
1. At the joint request of the learned counsel for the parties, list the
matter for final disposal on 7th July, 2023 at 2.30 p.m.
2. The parties/counsel may file brief summary of their propositions
by supporting judgments by the next date.
(ABHAY AHUJA, J.)
Priya R. Soparkar 1 of 1
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