The Transport Manager, Thane ... vs Reetadevi Sanjay Pandey And Ors
2023 Latest Caselaw 5341 Bom

                                         1             30 fa 2119-05 with xobst 2186-12-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                            FIRST APPEAL NO.2119 OF 2005
                                        WITH
                         CROSS-OBJECTION (ST.) NO.2186 OF 2012


 The Tranport Manager,
 Thane Municipal Transport.                             ... Appellant
       Vs.
 Smt. Reetadevi Sanjay Pandey and ors.                  ... Respondents
                                 -------

 Mr.Mandar V. Limaye, Advocate for the Appellant.
 Mr.T.J.Mendon, Advocate for the Respondents.

                                             -------

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     08 JUNE, 2023.


 P.C. :

1. At the joint request of the learned counsel for the parties, list the

matter for final disposal on 7th July, 2023 at 2.30 p.m.

2. The parties/counsel may file brief summary of their propositions

by supporting judgments by the next date.

                                                        (ABHAY AHUJA, J.)



  Priya R. Soparkar                                                                         1 of 1