Rupchand Thakurmal Karnani vs Mr. Ramavtar Sohanlal Jhawar
2023 Latest Caselaw 5294 Bom

                                             18-WP-7298-2022-62-CRA-34-2022.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.7298 OF 2022

 RUPCHAND THAKURMAL KARNANI                             )...PETITIONER
     V/s.
 RAMAVTAR SOHANLAL JHAWAR                               )...RESPONDENT

                                      AND

                CIVIL REVISION APPLICATION NO.34 OF 2022

 RUPCHAND THAKURMAL KARNANI                             )...APPLICANT
     V/s.
 RAMAVTAR SOHANLAL JHAWAR                               )...RESPONDENT

 Mr.Ajay Panickar i/b. Ajay Law Associates, Advocate for the
 Petitioner / Applicant.
 Mr.Chirag Balsara a/w. Ms.Priyanka Desai and Mr.Rohit Balani i/b.
 The Fort Circle, Advocate for the Respondent.

                               CORAM     :     ABHAY AHUJA, J.

                               DATE      :     7th JUNE 2023

 P.C. :

1. At the request of the learned Counsel for the parties, list the

Writ Petition along with Civil Revision Application No.34 of 2022

on 14th June 2023 at 2.30 p.m.

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18-WP-7298-2022-62-CRA-34-2022.doc

2. Learned Counsel for the parties may circulate brief

propositions along with supporting judgments by the next date.

                                   (ABHAY AHUJA, J.)




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