Iffco Tokio General Insurance Co. ... vs Smt. Manisha Tanaji Bhoir
2023 Latest Caselaw 5280 Bom

                                             1                        31 fa 1084-17-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.1084 OF 2017

 IFFCO TOKIO General Insurance Company
 Limited                                ... Appellant
       Vs.
 Manisha Tanaji Bhoir and ors.          ... Respondents
                                -------

 Ms.Varsha Chavan, Advocate for the Appellant.
 Mr.T.J.Mendon, Advocate for the Respondents No.1 to 4.

                                                 -------

                            CORAM :      ABHAY AHUJA, J.

                            DATE :       07 JUNE, 2023.


 P.C. :

1. Arguments concluded.

2. Judgment reserved.

3. Parties/counsel are at liberty to circulate their written

submissions/judgments within a period of one week.

                                                            (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                             1 of 1