Vaishali Sham Kolekar And Anr vs The Maharashtra State Road ...
2023 Latest Caselaw 5277 Bom

                     6-FA-840-2009-FA-841-2009-FA-844-2009-FA-843-2009-FA-842-2009.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL NO.840 OF 2009

 POONAM RAJESH CHHATRI AND ANR.                                 )...APPELLANTS

          V/s.

 THE MAHARASHTRA STATE ROAD TRANSPORT)
 CORPORATION AND OTHERS             )...RESPONDENTS


                                           WITH

                          FIRST APPEAL NO.841 OF 2009

 VAISHALI KAILAS GALANDE AND ANR.                               )...APPELLANTS

          V/s.

 THE MAHARASHTRA STATE ROAD TRANSPORT)
 CORPORATION AND OTHERS             )...RESPONDENTS


                                           WITH

                          FIRST APPEAL NO.844 OF 2009

 VAISHALI SHAM KOLEKAR AND ANR.                                 )...APPELLANTS

          V/s.

 THE MAHARASHTRA STATE ROAD TRANSPORT)
 CORPORATION AND OTHERS             )...RESPONDENTS



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                      6-FA-840-2009-FA-841-2009-FA-844-2009-FA-843-2009-FA-842-2009.doc




                                           WITH

                          FIRST APPEAL NO.843 OF 2009

 KAVITA RAMESH GADE AND OTHERS                                  )...APPELLANTS

          V/s.

 THE MAHARASHTRA STATE ROAD TRANSPORT)
 CORPORATION AND OTHERS             )...RESPONDENTS

                                           WITH

                          FIRST APPEAL NO.842 OF 2009

 RAJSHRI BHARAT YADAV AND ANR.                                  )...APPELLANTS

          V/s.

 THE MAHARASHTRA STATE ROAD TRANSPORT)
 CORPORATION AND OTHERS             )...RESPONDENTS


 Mr.Jenish Jain h/f. Dr.U.P.Warunjikar, Advocate for the Appellants
 in all First Appeals.
 Ms.P.M.Bhansali, Advocate for Respondents No.1 and 2.
 Mr.Harsh          Dedhia       h/f.    Mr.H.S.Venegaonkar,             Advocate          for
 Respondent No.3.
 Mrs.U.K.Sanil, Advocate for Respondent No.5.


                                 CORAM          :       ABHAY AHUJA, J.

                                 DATE           :       7th JUNE 2023

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6-FA-840-2009-FA-841-2009-FA-844-2009-FA-843-2009-FA-842-2009.doc

P.C. :

1. At the request of the learned counsel for Respondent no.1,

who seeks some time to file Vakalatnama in the matter, list for

final disposal on 6th July 2023 at 2.30 p.m.

2. In the meanwhile, Appellants to file / furnish private paper

book in the matters to the other side. Counsel are at liberty to

circulate the propositions and judgments in support thereof.

                                                (ABHAY AHUJA, J.)




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