Shailaja Sandesh Bhat vs Harishchandra Kashinath Patil ...
2023 Latest Caselaw 5091 Bom

                                                              42-CRA-184-2022.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

               CIVIL REVISION APPLICATION NO.184 OF 2022

 SHAILAJA SANDESH BHAT                                  )...APPLICANT

          V/s.

 HARISHCHANDRA KASHINATH PATIL                          )
 (deleted since deceased) THROUGH LRs                   )
 VISHWANATH HARISHCHANDRA PATIL                         )
 AND OTHERS                                             )...RESPONDENTS

 Mr.Kunal Bhanage i/b. Akshay Pawar, Advocate for Applicant.
 Mr.R.P.Singh, Advocate for Respondents No.2 to 4.

                               CORAM     :      ABHAY AHUJA, J.

                               DATE      :      6th JUNE 2023

 P.C. :

1. At the joint request of learned counsel for the parties, list for

final disposal on 5th July 2023 at 2.30 p.m.

2. Interim relief, if any, to continue till the next date.

3. Counsel for the parties are at liberty to circulate the brief

propositions and judgments in support thereof.

                                         (ABHAY AHUJA, J.)

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