Mr. Umesh Madhusudan Sawant vs Maharashtra State Road Tranport ...
2023 Latest Caselaw 5009 Bom

                                         1                        52 fa 636-15-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.636 OF 2015

 Shri Umesh Madhusudan Sawant        ... Appellant
       Vs.
 Maharashtra State Road Transport
 Corporation, Mumbai and ors.        ... Respondents
                                 -------

 Ms.R. Kundu, Advocate for the Appellant.
 Mr.D.D.Rananaware with Mr.Manjeet Lotankar,                                Advocates          for
 Respondent No.1.
 Ms.Urmila K. Sanil, Advocate for Respondent No.3.

                                             -------

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     05 JUNE, 2023.


 P.C. :

1. It is noted from the court record that Respondent No.2 has been

served by the Appellant. There is a photo-copy of the postal department

which contains the tracking status of the item that has been sent to the

Respondent No.2- Manojkumar Pawar.

2. The learned counsel for the parties are desirous that the appeal be

disposed at the stage of admission.

  Priya R. Soparkar                                                                         1 of 2



                                          2                    52 fa 636-15-c.doc

3. Parties may submit their propositions and supporting judgments by

the next date.

4. List on 22nd June, 2023 at 2.30 p.m. for final disposal.

                                                    (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                     2 of 2