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Sushind Kisan Rathod vs Rajashree Shahu Science College, ...
2023 Latest Caselaw 7548 Bom

Citation : 2023 Latest Caselaw 7548 Bom
Judgement Date : 27 July, 2023

Bombay High Court
Sushind Kisan Rathod vs Rajashree Shahu Science College, ... on 27 July, 2023
Bench: Avinash G. Gharote
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2774 OF 2019

 Sushind Kisan Rathod                           ....PETITIONER
             V/S
 Rajashree Shahu Science College, Amravati ....RESPONDENT

Through Principal Shri. S.s. Thakre And Others

NIKHIL ANIL GAIKWAD for Petitioner HARISH DAMODHAR DANGRE for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 27th July, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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