Best Undertaking vs Anis Rafiq Shaikh And Ors
2023 Latest Caselaw 7538 Bom

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                                                                32 - IA 7866 OF 2023.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
              INTERIM APPLICATION NO. 7866 OF 2023
                               IN
                FIRST APPEAL (ST) NO. 10840 OF 2023

Bombay Electric Supply and Transport
Undertaking                                                 ..... Applicant

        VERSUS

Anis Rafiq Shaikh & Ors.                                    ..... Respondents

Mr.Bhavesh Wadhwani                    i/b.     M.V.Kini   &     Co.       for      the
Applicant/Appellant.

Mr.Jagdish Choudhary i/b. M/s. Raj Legal for the Respondents.

                                         CORAM: ABHAY AHUJA, J.

                                         DATE       : 27th JULY, 2023

P.C:-

This is an interim application seeking stay to the execution of the

judgment and award dated 20th August, 2022. Mr.Wadhwani, learned

counsel for the applicant would submit that the execution be stayed

subject to deposit of the entire decretal amount.

2. Having heard learned counsel and having perused the

application, let the execution to the impugned judgment and award

dated 20th August, 2022 be stayed subject to the deposit of the entire

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32 - IA 7866 OF 2023.doc

decretal amount along with interest in the M.A.C.T., Mumbai within a

period of four weeks.

3. List on 11th August, 2023.

[ABHAY AHUJA, J.]