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Ingram Micro India Pvt Ltd vs Signy Technologies Pvt Ltd
2023 Latest Caselaw 7533 Bom

Citation : 2023 Latest Caselaw 7533 Bom
Judgement Date : 27 July, 2023

Bombay High Court
Ingram Micro India Pvt Ltd vs Signy Technologies Pvt Ltd on 27 July, 2023
Bench: Bharati Dangre
                                                                              Board Sr.No.:-31

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION NO. 267 OF 2022

 Ingram Micro India Pvt Ltd                            ....PETITIONER
            V/S
 Signy Technologies Pvt Ltd                          ....RESPONDENT

Mr. Kedar Wagle alw. Mr. Sagar Wagle and Mr. Kashyap Samant i/b. Ms. Riddhi A. Pandit for Applicant.

Mr. Rushabh Sheth a/w. Mr. Tejas Deshpande and Mr. Ashish Verma i/b. Mr. Akshay Zantey for Respondent.




        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 27th July, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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