Spenta Vintage Pvt Ltd vs Evershine No Ii Chs Ltd
2023 Latest Caselaw 7529 Bom

                                                                               Board Sr.No.:-33

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

  ARBITRATION PETITION LODGING NO. 9858 OF 2023

  Spenta Vintage Pvt Ltd                                ....PETITIONER
             V/S
  Evershine No Ii Chs Ltd                             ....RESPONDENT

WITH ARBITRATION APPLICATION LODGING NO. 9616 OF 2023

Spenta Vintage Pvt Ltd ....PETITIONER V/S Evershine No Ii Chs Ltd ....RESPONDENT

Mr. Shanay Shah a/w. Mr. Ameet Mehta a/w. Mr. Nirav Marjadi a/w. Ms. Srushti Mehta a/w. Ms. Nikita Deora i/b. M/s. Solicis Lex for Respondent.

         CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                                J
         DATE :                 27th July, 2023
  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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