Manish Sheth vs Ketan Sheth
2023 Latest Caselaw 7526 Bom

                                                                                     Board Sr.No.:-34

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

 COMMERCIAL ARBITRATION PETITION LODGING NO. 11848 OF 2023

        Manish Sheth                                          ....PETITIONER
                    V/S
        Ketan Sheth                                         ....RESPONDENT

WITH COMMERCIAL ARBITRATION APPLICATION LODGING NO. 7227 OF 2023

Manish Sheth ....PETITIONER V/S Ketan Sheth ....RESPONDENT

Mr. Anoshak Daver a/w. Mr. Dhaval Shethia i/by. Sidharth Kaka for Petitioners/Applicants.

Mr. Gautam Tiwari a/w. Ms. Tasneem Khatau for Respondent.

               CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                                      J
               DATE :                 27th July, 2023
        P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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