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Meeti Developers Private Limited vs New Kamal Kunj Cooperative ...
2023 Latest Caselaw 7521 Bom

Citation : 2023 Latest Caselaw 7521 Bom
Judgement Date : 27 July, 2023

Bombay High Court
Meeti Developers Private Limited vs New Kamal Kunj Cooperative ... on 27 July, 2023
Bench: Bharati Dangre
                                                                          Board Sr.No.:-42

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION LODGING NO. 6410 OF 2023

      Meeti Developers Private Limited           ....PETITIONER
                 V/S
      New Kamal Kunj Cooperative Housing Society
                                              ....RESPONDENT

Limited

WITH ARBITRATION PETITION LODGING NO. 12837 OF 2023

New Kamal Kunj Cooperative Housing Society ....PETITIONER Ltd Through Its Secretary Mrs Geeta Dsouza V/S Meeti Developer Private Limited ....RESPONDENT

WITH ARBITRATION PETITION LODGING NO. 7273 OF 2023

Bonaventure Joseph Pereira ....PETITIONER V/S Meeti Developers Private Limited ....RESPONDENT

Mr. Rohaan Cama a/w. Mr. Sachin Mhatre a/w. Mr. Anand Pai a/w. Mr. Pheroze Mehta and Ms. Rochelle Fernandes i/b. Mhatre Law Associates for Petitioner in ARBPL/12837/2023 Mr. Anand Pai a/w. Mr. Sachin Mhatre and Ms. Rochelle Fernandes i/b. Mhatre Law Associates for Petitioner in ARBPL/7273/2023.

Mr. Karl Tamboly a/w. Mr. Anuj Desai a/w. Ms. Jinelle Gogri a/w Ms. Shreya Bhagnari and Mr. Hasan Mushabber i/by.

Page 1/2

Negandhi Shah and Himayatullah for Petitioner in CARBP (L) No. 6410/2023 and for Respondent in ARBP(L) No. 12837/2023.

Ms. Jinelle Gogri a/w Ms. Shreya Bhagnari and Mr. Hasan Mushabber i/by. Negandhi Shah and Himayatullah for Respondent nos. 1 and 3 in ARBP(L) No. 7273/2023. Mr. Chetan Kapadia, Senior Advocate a/w. Mr. Rahul Sarda, Mr. S.H. Merchant, Mr. Rihal Kazi, Mr. Guru Shanmugam, Mr. Dhruval Suthar, Ms. Anjali Malekar and Ms. Kajal Rai i/b. M and M Legal Venture for Respondents in CARP(L)/6410/2023. Mr. Ankit Lohia a/w. Ms. Suchitra Valjee a/w. Ms. Riya Kamdar and Ms. Rajvi Shah i/by. Manilal Kher Ambalal and Co. for Applicant in IA(L) No. 20464 of 2023 in CARBP(L)/6410/2023.

Mr. S.W. Kochikar, Member of Municipal Staff Om Satlaj C.H.S., Respondent No.2 present.




        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 27th July, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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