1Rm Fitness Equipments Through ... vs Ms. Priyanka Barua
2023 Latest Caselaw 7446 Bom

                                                      11-FA-141-2023.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                    FIRST APPEAL NO. 141 OF 2023
                               WITH
                INTERIM APPLICATION NO.1360 OF 2023
                                 IN
                    FIRST APPEAL NO. 141 OF 2023


1RM Fitness Equipment's
Through its partner:
Amar Prakash Shivarkar and Anr.                      ...        Appellants
     Versus
Ms. Priyanka Barua                                   ...        Respondent

                            .....
Mr.Nikhil Dongre a/w Omkar Kudale, for the Appellants.

Mr. Aditya Soni a/w Chetan Alai and Ms. Rama Somani i/b Chetan
Alai, for the Respondent.
                               .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 26th JULY, 2023. P.C.

Heard learned Counsel for the parties.

2 Reserved for judgment.

[PRITHVIRAJ K. CHAVAN, J.]

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