Bhupinder Singh Balwant Singh vs Rajiv Kutty And Anr
2023 Latest Caselaw 7351 Bom

Citation : 2023 Latest Caselaw 7351 Bom
Judgement Date : 24 July, 2023

Bombay High Court

Bhupinder Singh Balwant Singh vs Rajiv Kutty And Anr on 24 July, 2023

Bench: Bharati Dangre

                                     1/1                  5 CARAP 113-23.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                      IN IT'S COMMERCIAL DIVISION
 COMMERCIAL ARBITRATION APPLICATION NO. 113 of
                    2023


Bhupinder Singh Balwant Singh                     .. Applicant
                            Versus
Rajiv Kutty and anr                               .. Respondents
                                           ...

Mr. Rajeev K. Panday with Mr.Madhur Rai and Mr.Sachin Kanse
i/b PRS Legal for the applicant.
Dr. Abhinav Chandrachud i/b Mr.Viral Kothari and Mr.J.J.
Sampat for the respondent.

                            CORAM: BHARATI DANGRE, J.

DATED : 24th JULY, 2023 P.C:-

1 Stand over to 1/8/2023 for Pronouncement of Judgment.

( SMT. BHARATI DANGRE, J.)

Tilak

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