Premnath Rajkumar Alias Rajabhau ... vs The State Of Maharashtra And ...
2023 Latest Caselaw 7237 Bom

                                      1                              wp 1805.22

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

                      WRIT PETITION NO. 1805 OF 2022

          Premnath Rajkumar @ Rajabhau Parit            ..   Petitioner

                   Versus

          The State of Maharashtra and others           ..   Respondents

 Shri Irfan D. Maniyar, Advocate for the Petitioner.
 Shri A. S. Shinde, A.G.P. for the Respondent No. 1.
 Shri S. R. Yadav-Lonikar, Advocate for the Respondent Nos. 2
 and 3.

                           CORAM :    MANGESH S. PATIL AND
                                      SHAILESH P. BRAHME, JJ.
                               DATE : 19 JULY 2023.

 ORDER :

. Mr. Yadav-Lonikar learned advocate submits that he has instructions to appear on behalf of the respondent Nos. 2 and 3. He submits that already review petition has been filed in respect of judgment passed in Writ Petition No. 6267 of 2018 Dnyaneshwar Ramkishan Musane Vs. The State of Maharashtra and others decided by this Court on 11.03.2020, which is being relied upon by the petitioner and seeks time.

Stand over to 17.08.2023.

[ SHAILESH P. BRAHME, J. ] [ MANGESH S. PATIL, J. ]

bsb/July 23