Bhimrao S/O Himmatrao Bhagile And ... vs The Collector, Buldhana And ...
2023 Latest Caselaw 7228 Bom

Citation : 2023 Latest Caselaw 7228 Bom
Judgement Date : 19 July, 2023

Bombay High Court

Bhimrao S/O Himmatrao Bhagile And ... vs The Collector, Buldhana And ... on 19 July, 2023

Bench: Avinash G. Gharote

                                                                                                                                       902. WP 4469 of 2023.odt
                                                                                           1

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                                        WRIT PETITION NO.4469/2023

                               Shri Bhimrao s/o Himmatrao Bhagile and others
                                                  ...Versus...
                             The Collector, Buldana, District - Buldana and another
 - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - --- -
Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                                                                                        Ms Tajwar Khan, AGP for respondents

                                                                                        CORAM : AVINASH G. GHAROTE, J.

DATE : 19/07/2023

Ms Tajwar Khan, learned Assistant Government Pleader for the respondents makes a statement that the issue in the matter is covered by the judgment dated 15/11/2019 passed by this Court in Writ Petition No.7526/2019 and other connected judgments, as indicated in the order dated 08/09/2021 passed in Writ Petition No.2792/2021 with Writ Petition No.2601/2021 (Pg.99), considering which, the writ petition is allowed in terms of the order dated 08/09/2021 passed in W.P. No.2792/2021 with Writ Petition No.2601/2021. No order as to costs.

(AVINASH G. GHAROTE, J.)

Wadkar