J. C. Flowers Asset ... vs Beumer Technology India Pvt Ltd ...
2023 Latest Caselaw 7182 Bom

                                                                            Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     OFFICIAL LIQUIDATOR REPORT NO. 53 OF 2023
                         In
           COMPANY PETITION 863 OF 2015

 Vadraj Cement Limited. (in Liquidation)        ....PETITIONER
            V/S
 Beumer Technology India Pvt Ltd (petitioner)....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 11092 OF 2023 In COMPANY PETITION 863 OF 2015

J. C. Flowers Asset Reconstruction Pvt. Ltd. ....PETITIONER V/S Beumer Technology India Pvt Ltd And Anr ....RESPONDENT

Mr. Sharan Jagtiani Sr. Advocate a/w. Mr. Shyam Kapadia a/w. Mr. Siddharth Joshi a/w. Ms. Sushmita Gandhi a/w. Ms. Anamika Singh a/w. Ms.Grishma Dalvi i/b Indus Law for Applicant.

Mr. Shanay Shah Advocate for Official Liquidator.

Mr. Anil Bhagure, Assistant Official Liquidator alongwith Mr. Chetan Shelke, Assistant Official Liquidator Present. Mrs. M.P. Thakur a/w. Mr. Akshay Pansare for Employee of M/s. ABG Cement Ltd., company in Liquidation.

        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE



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                                J
        DATE :                 18th July, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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