First Rand Services Private ... vs Pantheon Infrastructure Private ...
2023 Latest Caselaw 7102 Bom

JPP                                   1                    3. IA 2116.23.doc




    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 2116 OF 2023
                           IN
           COMMERCIAL APPEAL (L) NO. 4317 OF 2022
                          IN
           SUMMONS FOR JUDGMENT NO. 13 OF 2021
                          IN
          COMMERCIAL SUMMARY SUIT NO. 2 OF 2021

First Rand Services Private Limited              ... Applicant
                                               (Orig. Plaintiff)
In the matter of :

Pantheon Infrastructure Private Limited          ... Appellant
                                               (Orig. Defendant)
      V/s.
First Rand Services Private Limited              ... Respondent
                                                 (Orig. Plaintiff)

Mr. Sharad Bansal i/b. Karansingh Shekhawat for the Applicant
Mr. Neel Kothari i/b. Agarwal & Dhanuka Legal for the Respondent
in IA for Original Appellant

                                   CORAM : NITIN JAMDAR , ACJ &
                                          ARIF S. DOCTOR, J.

DATE : 17 JULY 2023

P.C. :-

The learned Counsel for the Respondent seeks time to file reply affidavit.

JPP 2 3. IA 2116.23.doc

2. At the request of the learned Counsel for the Respondent stand over to 21 August 2023.

ARIF S. DOCTOR, J. ACTING CHIEF JUSTICE