M/S Satkar Industries Thr. ... vs Western Coalfields Ltd. Thr. ...
2023 Latest Caselaw 6939 Bom

                                                 1                                  WP-4312-2023.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH, NAGPUR
                                     Writ Petition No.4312 of 2023
                                          M/s. Satkar Industries
                                                 Versus
                                   Western Coalfields Ltd., and another

  Office Notes, Office Memoranda of Coram,
  appearances, Court's orders of directions                         Court's or Judge's order
  and Registrar's orders.
  Shri A.S. Mehadia, Counsel for Petitioner.

            CORAM : A. S. CHANDURKAR AND MRS. VRUSHALI V. JOSHI, JJ.

DATE : 12th JULY, 2023.

1. In view of the judgment of this Court in Writ Petition No.3002 of 2023 (M/s. Chhindwara Fuels Versus Western Coalfields Ltd. and another ) decided on 19-6-2023, issue notice to the respondents returnable in three weeks.

2. There shall be ad interim relief in terms of prayer clause (b).

3. Authenticated copy of this order be supplied to the learned counsel for the petitioner.

(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.)

LANJEWAR