The Maharashtra State Road ... vs Sohel Mustak Naik And Ors
2023 Latest Caselaw 6934 Bom

                                                                          21.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.462 OF 2023

 THE MAHARASHTRA STATE ROAD TRANSPORT )
 CORPORATION                          )...APPELLANT
          V/s.
 SOHEL MUSTAK NAIK AND OTHERS                               )...RESPONDENTS

                                    WITH
                    INTERIM APPLICATION NO.30386 OF 2022
                                     IN
                         FIRST APPEAL NO.462 OF 2023

 Mr.Aniket Nangare i/by Mr.N.V.Bhutekar, Advocate for the Appellant.
 Ms.P.Chatterjee h/f. Mr.Hemant Ghadigaonkar, Advocate for the
 Applicant/Respondent.

                                   CORAM      :    ABHAY AHUJA, J.

                                   DATE       :    12th JULY 2023

 P.C. :

1. Mr.Aniket Nangare holding for Mr.N.V.Bhutekar, learned Counsel

for the Appellant, seeks some more time to furnish judgments in

support of the Appellant's case. At his request, list on 9th August 2023.

                                              (ABHAY AHUJA, J.)




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