Kotak Mahindra Bank Ltd vs Williamson Magor And Co. Ltd And ...
2023 Latest Caselaw 6845 Bom

                                 1/1                    6 CARAP-107-21.doc


  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION
                  IN IT'S COMMERCIAL DIVISION
COMMERCIAL ARBITRATION APPLICATION NO. 107
                 OF 2021

Kotak Mahindra Bank Ltd                          .. Applicant
               Versus
Williamson Magor and Co. Ltd and anr             .. Respondents
                            ...

Mr.Sharan Jagtiani, Senior Advocate a/w. Mr. Dharam Jumani a/
w Mr. Mihir Nerulkar, Ms. Sneha Patil i/b Maniar Srivastava
Associates for the Applicant.
Mr. Ashish Kamat, Senior Advocate a/w. Mr. Prathamesh Kamat
a/w. Mr. Vishal S. Shriyan and Mr. Arsalan Thaver i/b Mr. Vishal
Shriyan for Respondent no.2.
Mr. Prathamesh Kamat a/w. Mr. Vishal Shriyan and Mr. Arsalan
Thaver i/b. Mr. Vishal Shriyan for Respondent No.1.

                          CORAM: BHARATI DANGRE, J.

DATED : 11th JULY, 2023 P.C:-

List for Judgment on 17/07/2023.

( SMT. BHARATI DANGRE, J.)

Ashish