Suvarna Ashok Lande And Anr vs Commissioner Of Co-Op Soc. And The ...
2023 Latest Caselaw 6842 Bom

Citation : 2023 Latest Caselaw 6842 Bom
Judgement Date : 11 July, 2023

Bombay High Court

Suvarna Ashok Lande And Anr vs Commissioner Of Co-Op Soc. And The ... on 11 July, 2023

Bench: N. R. Borkar

                                                                               Board Sr.No.:-12

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7964 OF 2021

 Suvarna Ashok Lande And Anr                 ....PETITIONER
            V/S
 Commissioner Of Co-op Soc. And The Registrar
                                          ....RESPONDENT

General Of Money Lenders And Ors

Mr. Vanraj Shinde for Petitioner Mr. C. D. Mali, AGP for Respondent - State Dr. Ramdas Sabban a/w Pravin Sabban a/w Shrikant Kompelli

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 11th July, 2023 P.C. :