High Court On Its Own Motion vs Manav Satayanaian Jagarwal And ...
2023 Latest Caselaw 6834 Bom

                                                             5-APEAL-1047-2022.doc



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION

                     CRIMINAL APPEAL NO. 1047 OF 2022

 Manav Satayanaian Jagarwal & Anr.              ...Appellants
       Versus
 Central Bureau of Investigation, Mumbai
 & Anr.                                         ...Respondents
                                WITH
                CRIMINAL SUO-MOTU PETITION NO. 1 OF 2023

 High Court on Its own Motion                   ...Petitioner
       Versus
 Manav Satayanaian Jagarwal And Anr.            ...Respondents
                                ....
 Mr. Shyam Dewani a/w Mr. Chirag Chanani i/by Dewani Associates,
 Advocate for the Appellants.
 Mr. Harsh Dedhia i/by Mr. H.S. Venegavkar for Respondent - CBI.
 Mr. Y. Y. Dabake, APP for the Respondent No.2 - State.

                                         ....
                           CORAM   :      PRAKASH D. NAIK, J.

                           DATE    :      11th JULY, 2023

 PER COURT:

1. The appeal is circulated for fixing it for final hearing. The

Appellants have been convicted for offences under the Prevention

of Corruption Act, 1988 vide Judgment and order dated

29.09.2022. Vide order dated 08.12.2022 this Court had issued

notice for enhancement of the sentence against both the appellants.

2. Learned Advocate for the appellants submits that, short issue

is involved in this matter, hence, appeal may be heard

expeditiously.

Sajakali Jamadar 1 of 2

5-APEAL-1047-2022.doc

3. The appeal is admitted recently in the year 2022 and the

sentence of imprisonment has been suspended. There is no ground

to hear the appeal out of turn by fixing it for final hearing. Hence,

the prayer for placing the appeal for early hearing is rejected.

                                        (PRAKASH D. NAIK, J.)




 Sajakali Jamadar                  2 of 2