Jayant Kanjibai Patel vs State Of Maharashtra
2023 Latest Caselaw 6784 Bom

                                                                            Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 3362 OF 2022

 Rajkumar Ramsevak Singh                              ....APPLICANT
            V/S
 State Of Maharashtra                              ....RESPONDENT

WITH CR. APPLICATION NO. 379 OF 2022

Jayant Kanjibai Patel ....APPLICANT V/S State Of Maharashtra And Anr. ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 4239 OF 2022 In Cr. Anticipatory Bail Appln. 3362 OF 2022

Jayant Kanjibai Patel ....PETITIONER V/S State Of Maharashtra ....RESPONDENT

Mr. Shrikant Rathi Advocate for the Applicant in ABA/3362/2022 an for the Respondent no. 2 in APPLN/379/2022.

Mr. Kuldeep Patil i/by Shashikant Borade for the Applicant in APPLN/379/2022 and for the Intervener in IA/4239/202. Mr. S. V. Gavand, APP for the State.

        CORAM :                HON'BLE SMT. JUSTICE ANUJA



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                                PRABHUDESSAI J
        DATE :                 10th July, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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