Pushpa Bhimrao Naik vs Shailesh Navale, Regional Dairy ...
2023 Latest Caselaw 6780 Bom

cp 203.23.                                                                                    1/1 4


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                   Contempt Petition No.203/2023 in W.P. No.4067/2019 (D)
                         Mrs. Pushpa V Shailesh Navale and another
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                     Court's or Judge's Orders
or directions and Registrar's orders.
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               Mr. S.I. Khan, Adv for petitioner.


                                   CORAM : Avinash G. Gharote, J.

DATE : 10-07-2023

It is contended that the directions as contained in the judgment dated 14-09-2022 have not been complied with.

2. Issue notice to the respondents, returnable after four weeks.

3. The petitioner to serve the respondents by all modes permissible in law including hamdast.

JUDGE

Deshmukh