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Mr. Sandeep Virendra Gandhi vs Mrs. Toral @ Bhakti Sandeep Gandhi
2023 Latest Caselaw 6499 Bom

Citation : 2023 Latest Caselaw 6499 Bom
Judgement Date : 7 July, 2023

Bombay High Court
Mr. Sandeep Virendra Gandhi vs Mrs. Toral @ Bhakti Sandeep Gandhi on 7 July, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
                                                          6-FCA(ST)-27567-2022.doc



       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION


          FAMILY COURT APPEAL (ST) NO. 27567 OF 2022


 Toral @ Bhakti Sandeep Gandhi                                  ...Applicant
          Versus
 Sandeep Virendra Gandhi                                        ...Respondent



                          WITH
         FAMILY COURT APPEAL (ST) NO. 29872 OF 2022
                          WITH
           INTERIM APPLICATION NO. 1883 OF 2023
                           IN
         FAMILY COURT APPEAL (ST) NO. 29872 OF 2022


 Sandeep Virendra Gandhi                                        ...Applicant
          Versus
 Toral @ Bhakti Sandeep Gandhi                                  ...Respondent


        Ms. Parul K. Vedak, Advocates for Appellant In
        FCAST/27567 of 2022 and for Respondent in FCAST/29872
        of 2022.

        Dr. Uday Warunjikar a/w. Ms. Deepti
        Wadkar/Shirsat for Appellant in FCAST/29872/2022 and
        for Respondent in FCAST/27567 of 2022.



                                  CORAM      : B. P. COLABAWALLA &
                                               M.M. SATHAYE, JJ.
                                  DATE       : JULY 7, 2023

                                      JULY 7, 2023
Shubham Talle





                                                            6-FCA(ST)-27567-2022.doc




P. C.

1. The parties are directed to file their affidavits disclosing their

assets and liabilities as contemplated in the Judgment of the Hon'ble

Supreme Court in the case of Rajnesh Vs. Neha (2021) 2 SCC 324. This

affidavit shall be filed on or before the 28 th July, 2023 with a copy of the

same to be served on the opposite party.

2. Place the above Family Court Appeal for hearing and final

disposal on 4th August, 2023.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

JULY 7, 2023 Shubham Talle

 
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