Rajkumar Motiram Khedkar vs Shri. Gopal Nitin Ingale, The Pre ...
2023 Latest Caselaw 6443 Bom

                                                       1                            73.CP.185-22 IN WP.4946-07.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                         CONTEMPT PETITION NO. 185 OF 2022
                                        IN
                         WRIT PETITION NO. 4946 OF 2007 (D)
                                   ( Rajkumar Motiram Khedkar
                                                Vs.
                                   Shri Gopal Ninu Ingale & Ors. )

Office Notes, Office Memoranda                          Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Mr. R.P. Ladekar, Advocate for the Petitioner.
                                  Mr. R.A. Haque, Advocate for the Respondent No.1.
                                  Ms. M.A. Barabde, AGP for the Respondent Nos. 2 & 3/State.



                                  CORAM:        AVINASH G. GHAROTE, J.

DATED : 6th JULY, 2023

Since the judgment of which contempt is alleged has been challenged before the Hon'ble Apex Court, list the matter on 03.08.2023.

JUDGE SD. Bhimte