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Shri Yashwant Govind Sakhare And ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 6392 Bom

Citation : 2023 Latest Caselaw 6392 Bom
Judgement Date : 5 July, 2023

Bombay High Court
Shri Yashwant Govind Sakhare And ... vs The State Of Maharashtra And Ors on 5 July, 2023
Bench: G. S. Kulkarni, R. N. Laddha
Chitra Sonawane                                                                          writ petition-8737-2015.doc



  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            CIVIL APPELLATE JURISDICTION
                        WRIT PETITION NO.8737 OF 2015

Mr. Yashwant Govind Sakhare
& Ors.                                                             .... Petitioners.
           Versus
State of Maharashtra & Ors.                                        .... Respondents.


                                                ....
Mr.G.S.Godbole, Sr.Advocate a/w Mr Prakash Mahadik, for
petitioner.
Mr.Kalpesh U. Patil, for respondent no.12.
                                                ....

                         Coram             : G.S.Kulkarni & R.N.Laddha, JJ.

Date : 5th July, 2023.

PC :

Today the matter was listed for direction.

2. List the matter on 7th July, 2023, for pronouncement of judgment.

(R.N. Laddha,J.) (G.S.Kulkarni, J.)

____________________________________________

5 July 2023.

 
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