United India Insurance Co. Ltd vs Mr. Dinanath Waman Dalvi And Ors
2023 Latest Caselaw 6338 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.181 OF 2021

 UNITED INDIA INSURANCE CO. LTD.                             )...APPELLANT
      V/s.
 MR. DINANATH WAMAN DALVI AND ORS.                           )...RESPONDENTS

                                          WITH
                                FIRST APPEAL NO.33 OF 2023

 UNITED INDIA INSURANCE CO. LTD.        )...APPELLANT
      V/s.
 LATA DINANATH DALVI (since deceased)   )
 THR.LRS. MR.DINANATH WAMAN DALVI & ORS.)...RESPONDENTS

 Mr.Amol Gatne, Advocate for the Appellants in both FAs.

 Ms.Meenakshi Pahuja                i/b.   Mr.A.M.Gokhale,     Advocate         for    the
 Respondent No.2.
 Mr.A.M.Desai and Mr.D.S.Gole, Advocate for the Respondent No.1.
 Mr.Pankaj Singh, Advocate for Respondent No.4 in FA/181/21 and for
 the Respondent No.6 in FA/33/23.

                                   CORAM       :     ABHAY AHUJA, J.

                                   DATE        :     4th JULY 2023

 P.C. :

1. At the joint request of the learned Counsel for the parties, list for

final disposal on 11th August 2023 at 2.30 p.m.

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2. Let compilation of documents be filed by them with an advance

copy to each of the parties.

3. Learned Counsel are at liberty to circulate brief propositions and

supporting judgments.

                                         (ABHAY AHUJA, J.)




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