Reliance General Insurance Co. ... vs Mr. Balwinder Kaur Narendrasingh ...
2023 Latest Caselaw 6293 Bom

                                                                          21.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.1661 OF 2016

 RELIANCE GENERAL INSURANCE CO. LTD.                        )...APPELLANT

          V/s.

 MR.BALWINDER KAUR NARENDRA SINGH                           )
 BHURJI AND OTHERS                                          )...RESPONDENTS

                                    WITH
                     INTERIM APPLICATION NO.1862 OF 2023
                                      IN
                         FIRST APPEAL NO.1661 OF 2016

 MR.BALWINDER KAUR NARENDRA SINGH                           )
 BHURJI AND OTHERS                                          )...APPLICANTS

          V/s.

 ALTAF RARUKKHAN AND OTHERS                                 )...RESPONDENTS

 Mr.Rajesh Kanojia a/w. Ms.Ankita Kale i/b. Res Juris, Advocate for the
 Appellant in FA/1661/2016.
 Mr.T.J.Mendon, Advocate for the Respondent in FA/1661/2016 and for
 the Applicant in IA/1862/2023.

                                   CORAM      :    ABHAY AHUJA, J.

                                   DATE       :    3rd JULY 2023

 P.C. :

 1.       Await Record and Proceedings. List on 3rd August 2023.



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                                                                      21.doc

INTERIM APPLICATION NO.1862 OF 2023

2. This is an application seeking condonation of delay of 6 years 43

days in preferring an Appeal by the claimants against the judgment and

award dated 20th May 2016 passed by the Motor Accident Claims

Tribunal, Dadra and Nagar Haveli at Silvassa in Motor Accident Claim

Petition No.13 of 2013 for enhancement of compensation.

3. Mr.Kanojia, learned Counsel for the Respondent - Insurance

Company, seeks some time to file a reply in the matter. Let the reply be

filed within a period of two weeks. Rejoinder, if any, to be filed in two

weeks thereafter. List on 3rd August 2023.

                                        (ABHAY AHUJA, J.)




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